Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Uttar Pradesh - Subsection Section 22(5) in U.P. Revenue Code Rules, 2016 (5)As soon as the requirements are fulfilled the official concerned shall register the application in the register concerned and put up the same before the Sub- Divisional-Officer for appropriate order.
