Section 1 in The Himachal Pradesh Minor Canals Act, 1976
1. Short title, extent and commencement.
(1)This Act may be called the Himachal Pradesh Minor Canals Act, 1976.(2)It shall extend to the whole of Himachal Pradesh.(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint in this behalf.
