- If any doubt or difficulty arises in giving effect to the provisions of this Act, the Government may, as occasion may require, by order, do anything not inconsistent with the provisions of this Act or the rules made thereunder, which appears to them necessary for purpose of removing the doubt or difficulty.Appendix-I[Orissa Act 13 of 1976] [Received the assent of the Governor on the 17th July, 1967 and was first published vide Orissa Gazette Extraordinary 14.7.1967.]The Orissa Land Reforms (Amendment) Act, 1976
