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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(h) in Rajasthan Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006

(h)"Mine Owner" in these rules shall have the same meaning as assigned to word "Owner" under the Mines Act 1952;