Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Rajasthan - Subsection Section 22(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999 (1)The papers referred to in Rule 20 shall, on the expiry of the period specified therein, be disposed of in such manner as the Electoral Registration Officer may direct.
