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[Cites 0, Cited by 25] [Entire Act]

Union of India - Section

Section 25 in The Employees' State Insurance Act, 1948

25. Regional Boards, Local Committees, Regional and Local Medical Benefit Councils.

—The Corporation may appoint Regional Boards, Local Committees and Regional and Local Medical Benefit Councils in such areas and in such manner, and delegate to them such powers and functions, as may be provided by the regulations.