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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(v) in Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974

(v)The invitation of tender should contain full particulars of the articles to be purchased viz. specifications, quality of the material to be used, time and place of delivery and terms and conditions of payment.