Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Indian Naval Armament Act, 1923

(3)It shall come into force on such date [as the Central Government may, by notification in the official Gazette] [This Act was brought into force on 10th November, 1923, see Gazette of India, 1923, Part I, page 1617.], appoint.