Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] NCT Delhi - Subsection Section 9(1) in The Delhi Electricity Reform Act, 2000 (1)comply with the requirements of laws in force and, in particular, the Act, the rules and the regulations, Grid Code and the orders and directions issued by the Commission, from time to time;
