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State of Tamilnadu - Section

Section 16 in Tamil Nadu Homeopathy Council Regulations, 1973

16.

The minutes of the Council, after final revision, shall be kept in order that, as soon as convenient after the session, they may be made up in sheets and consecutively paged for insertion in the yearly volume.For the Convening of the Meeting of the Executive Committee, for the Conduct of Business and for the Preservation of the Minutes of the Executive Committee