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Punjab-Haryana High Court

Dv College Trust And Management Society ... vs State Information Commission, Punjab & ... on 23 December, 2015

Author: Mahesh Grover

Bench: Mahesh Grover

                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                      CHANDIGARH

                                            CWP no. 27013 of 2015(O&M)
                                             Date of Decision :23.12.2015

       DAV College Trust and Management Society, New Delhi and another
                                                               ....Petitioner(s)
       Versus

       State Information Commission, Punjab and others
                                                                                 ...Respondent(s)

       CORAM : HON'BLE MR.JUSTICE MAHESH GROVER

       Present : Mr. Puneet Bali, Sr. Advocate with
                 Mr. R.S.Cheema, Advocate for the petitioners

       MAHESH GROVER, J.

Learned counsel for the petitioners prays for permission to withdraw the instant petition with liberty to file a fresh one.

Permitted to do so.

Dismissed as withdrawn with liberty aforesaid granted.




       December 23, 2015                                                   (Mahesh Grover)
       rekha                                                                   Judge




REKHA
2015.12.23 14:06
I attest to the accuracy and
authenticity of this document
High Court Chandigarh