Punjab-Haryana High Court
Dv College Trust And Management Society ... vs State Information Commission, Punjab & ... on 23 December, 2015
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP no. 27013 of 2015(O&M)
Date of Decision :23.12.2015
DAV College Trust and Management Society, New Delhi and another
....Petitioner(s)
Versus
State Information Commission, Punjab and others
...Respondent(s)
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
Present : Mr. Puneet Bali, Sr. Advocate with
Mr. R.S.Cheema, Advocate for the petitioners
MAHESH GROVER, J.
Learned counsel for the petitioners prays for permission to withdraw the instant petition with liberty to file a fresh one.
Permitted to do so.
Dismissed as withdrawn with liberty aforesaid granted.
December 23, 2015 (Mahesh Grover)
rekha Judge
REKHA
2015.12.23 14:06
I attest to the accuracy and
authenticity of this document
High Court Chandigarh