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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(1) in Andhra Pradesh Water, Land And Trees Rules, 2004

(1)In areas where sand mining is affecting groundwater regime, such of the areas shall be notified and transportation of sand shall be prohibited and mining and transportation of sand shall be banned in notified over exploited ground water micro basins/mandals and for other areas the following conditions shall apply for exploitation of sand.