Bombay High Court
Adiwasi Paradhi Samaj Mahila Bachat Gat ... vs The State Of Maharashtra Through Its ... on 25 September, 2023
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
41 TO 67.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : MANGESH S. PATIL &
SHAILESH P. BRAHME, JJ.
DATE : 25.09.2023 PER COURT :
Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters Date 41 WRIT PETITION NO.9677 OF 2022 42 WRIT PETITION NO.11088 OF 2022 ... 16.10.2023 43 WRIT PETITION NO.11446 OF 2022
WITH CA/5342/2023 IN WP/11446/2022 44 WRIT PETITION NO.691 OF 2023 45 WRIT PETITION NO.1892 OF 2023 ... 17.10.2023 46 WRIT PETITION NO.1903 OF 2023 47 WRIT PETITION NO.2206 OF 2023 48 WRIT PETITION NO.2211 OF 2023 ... 18.10.2023 49 WRIT PETITION NO.2558 OF 2023 WITH CA/5976/2023 IN WP/2558/2023 50 WRIT PETITION NO.4260 OF 2023 51 WRIT PETITION NO.4307 OF 2023 ... 19.10.2023 52 WRIT PETITION NO.4864 OF 2023 53 WRIT PETITION NO.6088 OF 2023 54 WRIT PETITION NO.6460 OF 2023 ... 20.10.2023 55 WRIT PETITION NO.7298 OF 2023 56 WRIT PETITION NO.7316 OF 2023 57 WRIT PETITION NO.9598 OF 2023 ... 23.10.2023 58 WRIT PETITION NO.10427 OF 2023 59 WRIT PETITION NO.10653 OF 2023 1/2 ::: Uploaded on - 27/09/2023 ::: Downloaded on - 28/09/2023 00:22:30 ::: 41 TO 67.odt 60 WRIT PETITION NO.11284 OF 2023 61 WRIT PETITION NO.11289 OF 2023 ... 25.10.2023 62 WRIT PETITION NO.11526 OF 2023 67 WRIT PETITION NO.6102 OF 2022 ( SHAILESH P. BRAHME, J.) (MANGESH S. PATIL, J.) mkd/-
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