Orissa High Court
Aska Cooperative Sugar Industries Ltd vs State Of Odisha And Others .... Opp. ... on 28 January, 2025
Author: K.R. Mohapatra
Bench: K.R. Mohapatra
Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: Senior Stenographer
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 28-Jan-2025 14:20:04
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 16195 OF 2024
Aska Cooperative Sugar Industries Ltd. .... Petitioner
Ganjam
Mr. Sunshine Anand Swain, Advocate
-versus-
State of Odisha and others .... Opp. Parties
Mr. Pradeep Kumar Sahoo,
Additional Standing Counsel
CORAM:
JUSTICE K.R. MOHAPATRA
JUSTICE SANJAY KUMAR MISHRA
ORDER
Order No. 28.01.2025
1. 1. This matter is taken up through hybrid mode.
2. This matter may not be placed before the Bench where Shri Justice Sanjay Kumar Mishra is a member.
(K.R. Mohapatra)
Judge
(S.K. Mishra)
ms Judge
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