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[Cites 0, Cited by 2] [Section 81] [Entire Act]

State of Gujarat - Subsection

Section 81(2) in The Gujarat Co-Operative Societies Act, 1961

(2)In the case of supersession of a Managing Committee, where an Administrator is appointed to manage the affairs of the society, he shall arrange for conduct of elections within the period specified in sub-section (1) or sub-section (3) and handover the management to the incoming Managing Committee.