Supreme Court - Daily Orders
The Kotak Resources vs Pravinbhai Raninga on 26 July, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.52 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9348/2018
THE KOTAK RESOURCES Appellant(s)
VERSUS
PRAVINBHAI RANINGA & ANR. Respondent(s)
(IA No. 154004/2018 - INTERVENTION/IMPLEADMENT)
Date : 26-07-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Appellant(s) Mr. Shyam Divan, Sr. adv.
Mr. Purvish Jitendra Malkan, AOR
Mr. Rashesh Parikh, Adv.
Mr. Uday Aditya, Adv.
Ms. Dharita P. Malkan, Adv.
Mr. Bhaskar Singh, Adv.
Mr. Alok Kumar, Adv.
For Respondent(s) Ms. Meenakshi Arora, Sr. Adv.
Mr. Mohit D. Ram, AOR
Ms. Monisha Handa, Adv.
Mr. Sanjiv Sen, Sr. Adv.
Ms. Neha Naik, Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Mrs. Gayatri Gulati Sreyas, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on Tuesday, the 17th September, 2019.
(R. NATARAJAN) (RENU DIWAN)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2019.07.26
16:52:17 IST
Reason: