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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2) in U.P. Jail Executive Subordinate (Non-Gazetted) Service Rules, 1980

(2)(+) Including eight posts held in abeyance.Appendix 'B'(See Rule 5)For promotion of warder staff to the posts of Assistant Jailor, a qualifying examination may be held by the Public Service Commission, Uttar Pradesh. This examination shall include the following subjects and each subject will carry the marks indicated against it :
Subjects   Marks
(i) General Hindi and Essay ... 100
(ii) Elementary Mathematics ... 100