Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(4) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

(4)The Medium Term Fiscal Plan shall be in such a form as may be prescribed.