Supreme Court - Daily Orders
M/S. Aditya Auto Products And ... vs M/S. Aditya Auto Products (Nttf) ... on 25 October, 2019
Bench: Mohan M. Shantanagoudar, Ajay Rastogi
ITEM NO.26 COURT NO.12 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24902/2019
(Arising out of impugned final judgment and order dated 17-07-2019
in WA No. 1/2019 passed by the High Court Of Karnataka At
Bengaluru)
M/S. ADITYA AUTO PRODUCTS AND
ENGINEERING INDIA PVT. LTD. Petitioner(s)
VERSUS
M/S. ADITYA AUTO PRODUCTS (NTTF)
EMPLOYEES UNION & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.159565/2019-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )
Date : 25-10-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. Rohit Rao N., Adv.
Mr. Ananga Bhattacharyya, Adv.
Ms. Devahuti Tamuli, Adv.
Ms. Sania Perween, Adv.
for M/S Veritas Legis, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. The special leave petition is dismissed. Pending applications, if any, stand disposed of accordingly. (GULSHAN KUMAR ARORA) Signature Not Verified (R.S. NARAYANAN) COURT MASTER Digitally signed by GULSHAN KUMAR ARORA COURT MASTER Date: 2019.10.26 13:29:32 IST Reason: