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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(7) in The Assam Agricultural Farming Corporation Rules, 1973

(7)Not to part with land or property allotted for his use by the Corporation for his use either by transfer, mortgage or otherwise, not allow any open else except his own family members to work on such property or land. This will no, however, affect his employing persons from outside the Corporation for specialised service which cannot be done by ordinary labour or which are into provided by the Corporation.