Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 194] [Entire Act] State of Punjab - Subsection Section 194(5) in Punjab Jail Manual, 1996 (5)The Deputy Superintendent shall similarly record in the proper register all leave granted by the Superintendent and, all reports made of return from leave so granted.
