Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(a) in The Jamia Millia Islamia Act, 1988

(a)the constitution, powers and functions of the authorities and other bodies of the University, as may be constituted from time to time;