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[Cites 0, Cited by 0] [Section 561(1)] [Section 561] [Entire Act]

State of Uttar Pradesh - Subsection

Section 561(1)(e) in Rules under the United Provinces Excise Act, 1910

(e)If a successful bidder due to greater demand of Tari wants to register trees of the value over and above the amount offered at auction, he can do so by depositing extra tree-tax and surcharge for such trees during any of the periods specified above.