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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(7) in Andhra Pradesh Electricity Reform Act, 1998

(7)The conditions included in a licence may contain provision for the conditions to cease to have effect or be modified at such tines, in such manner and in such circumstances as may be specified in or determined by or under the conditions.