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[Cites 0, Cited by 0] [Section 8B(3)] [Section 8B] [Entire Act]

State of Rajasthan - Subsection

Section 8B(3)(a) in Rajasthan Guaranteed Delivery of Public Service Rules, 2011

(a)he is or has been an officer of the State Government and holding the rank of the Principal Secretary in the State Government; or