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[Cites 0, Cited by 2] [Section 86(2)] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(2)(d) in The Code of Civil Procedure, 1908

(d)has expressly or impliedly waived the privilege accorded to [it] [Substituted by the Code of Civil Procedure (Amendment) Act, 1976, Section 29, for " him" (w.e.f. 1.2.1977).] by this section.