Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 379] [Entire Act]

State of Goa - Subsection

Section 379(2) in Goa Prisons Rules, 2006

(2)The appointment of members of the State Legislature as visitors shall, subject to the provisions of sub-rules (3) and (4), be made by the Government annually from amongst the members of the Goa State Legislative Assembly.