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[Cites 0, Cited by 0] [Section 17(4E)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4E)(i) in The Reserve Bank of India Act, 1934

(i)against the security of stocks, funds and securities (other than immovable property) in which a trustee is authorised to invest trust money by any law for the time being in force in India; or