Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Sikkim - Subsection Section 6(4) in Sikkim Succession Act, 2008 (4)Where an Intestate has left a widow without any lineal descendants, the property shall devolve to the next of the descendants of the brother of the deceased husband in the manner as specified in the Schedule.
