Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(5)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(5)(b) in The Co-Operative Societies Act, 1912

(b)when made by the Court of the District Judge on appeal, in the same manner as a decree of such Court made in any suit pending therein.