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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

Nagpur Province - Subsection

Section 57(1)(f) in The City of Nagpur Corporation Act, 1948

(f)removing obstructions and projections in public streets or places, and in spaces not being private property, which are open to the enjoyment of the public, whether such spaces are vested in the Corporation or in Government;