Supreme Court - Daily Orders
Soma Chakraborty,Director vs M/S Bibby Finan.Services India ... on 17 October, 2014
Bench: T.S. Thakur, Adarsh Kumar Goel, R. Banumathi
ITEM NO.36 COURT NO.2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 199/2013
SOMA CHAKRABORTY,DIRECTOR Petitioner(s)
VERSUS
M/S BIBBY FINAN.SERVICES INDIA P.LTD.ORS Respondent(s)
(with appln. (s) for stay and office report)
Date : 17/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Dhirendra Kumar Mishra, Adv.
Mr. Mangaljit Mukherjee, Adv.
Mrs Sarla Chandra,Adv.
For Respondent(s) Mr. Rishi Kesh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated on behalf of the petitioner, post after Diwali holidays.
(Shashi Sareen) (Veena Khera)
Court Master Court Master
Signature Not Verified
Digitally signed by
Shashi Sareen
Date: 2014.10.18
05:57:34 ALMT
Reason: