Rajasthan High Court - Jodhpur
Laxmi Narain Sharma vs Rajeshwar Singh on 23 July, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 464/2021 Laxmi Narain Sharma
----Petitioner Versus Rajeshwar Singh
----Respondent For Petitioner(s) : Mr. Devendra Kumar Soni For Respondent(s) :
JUSTICE DINESH MEHTA Order 23/07/2021 Issue notice to the respondent no.2, returnable within six weeks.
(DINESH MEHTA),J 111-CPGoyal/-
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