Section 28 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007
28. Maintenance of accounts.
- Every Licensee shall maintain accounts in ink and each page shall be machine numbered serially. The Licensee or any person authorized in this behalf by the Prohibition & Excise Superintendent shall write the accounts daily and they shall be reconciled and closed at the end of the day's transactions.
