Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 18 in Rajasthan Go-Seva Ayog Act, 1995 18. Officers and other servants. - The commission may subject to general or special directions of the State Government appoint such officers and other servants as it may consider necessary for the efficient performance of its functions.
