Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46E(1)] [Section 46E] [Entire Act] State of Odisha - Subsection Section 46E(1)(ii) in The Orissa Grama Panchayats Election Rules, 1965 (ii)obtain the signature or the thumb impression of the elector in the said register of voters; and