Section 20 in Purba Medinipur University Act, 2017
20. The Law officers.
(1)There shall be a Law Officer in the University, to be appointed by the State Government. on deputation from amongst the members of the West Bengal Legal Service.(2)The Law Officer shall assist the University in all legal issues and shall represent the University in all legal proceedings before the Court of Law(3)The Law Officer shall have such powers and functions as may be provided by the Statutes.
