Section 6(1) in Tamil Nadu Panchayats (Regulation of Sinking of Wells and Safety Measures) Rules, 2015
(1)Every holder of the permit or owner of a well in use or disuse, shall, while sinking, deepening or rehabilitation of a well; shall:(a)ensure that the person executing the work has followed all the safety measures prescribed in sub-rule (2):(b)verify that the person executing the work has a valid Certificate of Registration granted under these rules;(c)ensure that the well is not left uncovered during recess or cessation of work;(d)fill up abandoned wells upto the ground level using clay, sand, boulder or any other suitable materials.
