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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(5)(c) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(c)He shall be responsible for maintaining permanent records of the Academic Council, performance of the studies of the University including the courses taken, credits obtained, degrees, prizes or other distinctions and other items pertaining to the academic performance and the discipline of the studies.