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[Cites 0, Cited by 36] [Entire Act]

Union of India - Section

Section 8 in The Electricity (Supply) Act, 1948

8. [ Term of office and conditions for re-appointment of members of the Board

.-The Chairman and other members of the Board shall hold office for such period, and shall be eligible for re-appointment under such conditions, as may be prescribed.] [ Substituted by Act 101 of 1956, Section 4, for sub-Section (4) (w.e.f. 30.12.1956).]