Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Entire Act] State of Telangana - Section Section 32 in Telangana Town-Planning Act, 1920 32. [ [Section 32 was omitted by the Adaptation Order, 1937.] [XXX]
