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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(6) in C.U. Shah University First Statutes 2013

(6)The University shall be a body corporate by the name C U Shah University; Wadhwan City, District Surendranagar and shall have perpetual succession and common seal with power, subject to the provisions of this statute, to acquire and hold property, to contract and shall, by the said name, sue or be sued.