Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(1) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(1)The time and place of the meeting of the committees constituted by the Board under sub-section (1) of Section 11 shall be as specified by the Chairman of the Committee.