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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(2)(c) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(c)for non-notified varieties of imported cotton seeds from outside the country on the basis of the information furnished by the importer on the basis of multi-locational trials undertaken by them locally to establish agronomic performance and on production of necessary regulatory clearances applicable for such import from Government of India.