Allahabad High Court
C/M, Adarsh Bhartiya Chandra Lal ... vs Joint Director Of Education & Others on 1 February, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 7529 of 2001 Petitioner :- C/M, Adarsh Bhartiya Chandra Lal Uchchattar M. Vidyalaya Respondent :- Joint Director Of Education & Others Petitioner Counsel :- S.A.Gilani Respondent Counsel :- C.S.C,R.S.Sengar Hon'ble Dilip Gupta,J.
The Committee of Management dispute is in issue in the present petition which was filed in the year 2001. The term of the Committee of Management came to an end long back and several elections may have taken place in between. The petition has, therefore, been rendered infructuous by lapse of time. It is, accordingly, dismissed.
It is, however, made clear that dismissal of this petition will not affect the validity of the subsequent election(s).
Order Date :- 1.2.2010 NSC