Section 7(3) in The Companies (Director Identification Number) Rules, 2006
(3)The Director shall submit the Form No. DIN-4 on the portal and there shall be no fee for intimating the challenges in particulars in DIN-4.] [Substituted by Notification No. G.S.R. 258(E) dated 26.3.2011 (w.e.f. 19.10.2006)]
