Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Greater Bengaluru City Corporation - Section 21(2) in Bangalore Mahanagara Palike Building Bye-laws 2003 (2)Revolving doors shall not be located at the foot of a stairway. Any stairway servedby a revolving door shall discharge through a lobby or foyer.
