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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Himachal Pradesh - Subsection

Section 44(1)(i) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(i)income from fees, endowments, grants and from properties of the University including hostels, experimental stations and farms;