Section 3(2)(b) in The Orissa Kendu Leaves (Control of Trade) Act, 1961

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State of Odisha - Subsection

Section 3(2)(b) in The Orissa Kendu Leaves (Control of Trade) Act, 1961

(b)leaves purchased from Government or any officer or agent specified in the said Sub-section by any person for manufacture of bidis within the State or by any person for sale outside the State may be transported by such person outside the unit under a permit to be issued in that behalf by such authority and in such manner as may be prescribed and the permit so issued shall be subject to such conditions as may be preserved.

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State of Odisha - Subsection

Section 3(2)(b) in The Orissa Kendu Leaves (Control of Trade) Act, 1961