Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(m) in The Vidarbha Irrigation Development Corporation Act, 1997

(m)to undertake any other project and other activities entrusted by the State Government in furtherance of the objectives for which the Corporation is established.